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[Cites 0, Cited by 0] [Section 0] [Entire Act]

Union of India - Subsection

Section 0(91) in The Mumbai Port Trust (Transport, Handling and Storage of Dangerous Goods) Regulations, 2007

91.0The goods in this class with flash point of less than 61ºC shall be flammable goods and as such all the necessary precautions shall be taken during the handling and storage.