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[Cites 1, Cited by 0]

Himachal Pradesh High Court

Limited vs . Amit Kumar And Another on 3 September, 2025

ICICI Lombard General Insurance Company Limited vs. Amit Kumar and another CMPMO No. 35 of 2025 .

03.09.2025 Present: Mr. Munish Kumar, Advocate, vice, Mr. Jagdish Thakur, Advocate, for the petitioner.

Mr. Karan Sharma, legal aid counsel, for respondent No.1.

Mr. Dixit Sahotra, Advocate, for respondent No.2.

As jointly prayed, list after eight weeks.





               September 03, 2025
                    tarun
                           r            to                       (Bipin C. Negi)
                                                                      Judge









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