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[Cites 0, Cited by 0] [Section 22(1)] [Section 22] [Entire Act]

State of Gujarat - Subsection

Section 22(1)(xv) in The Maharaja Sayajirao University of Baroda Act, 1949

(xv)to elect the members of the Syndicate, and the Council of Post-graduate Studies and Research, [and other authorities and officers, as provided in this Act or Statutes] [These words were added by Bombay 52 of 1950, Section 16 (d).];