Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Entire Act] State of Tamilnadu - Section Section 8 in The Madurai City Municipal Corporation Act, 1971 8. [* * *] [Omitted by Tamil Nadu Act 22 of 1996 w.e.f. 14.8.1996.]
