Section 47 in The Juvenile Justice (Punjab) Rules, 1987
47. Training of Personnel.
- The State Government/Administrator shall provide for training for personnel of each category of staff in keeping with their statutory responsibilities and specific job requirements. The training programme shall include:(a)Training of newly-recruited staff;(b)Refresher training courses for every staff member at least once in every five years;(c)Staff conferences, seminars, workshops etc. at various levels of the personnel organisation.
