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[Cites 0, Cited by 0] [Section 57(5)] [Section 57] [Entire Act]

State of Chattisgarh - Subsection

Section 57(5)(b) in The Chhattisgarh Value Added Tax Act, 2005

(b)also search any person who leaves or is about to enter or is already in the place referred to in clause (a), it the Commissioner has reason to suspect that such person has secreted about his person, books of accounts or other documents relating to the business of such dealer.