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[Cites 0, Cited by 0] [Section 7(11)] [Section 7] [Entire Act]

State of Kerala - Subsection

Section 7(11)(d) in The Kerala Panchayat Buildings Rules, 2011

(d)parking plan shall be drawn to a scale not less than that of the site plan, in cases where parking is to be provided as per these rules, and shall show clearly the parking spaces, drive-ways and manoeuvring spaces.