Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Himachal Pradesh - Subsection

Section 29(2) in Himachal Pradesh University Act, 1970

(2)The annual accounts, when audited, shall be printed and copies there of, together with the audit report there on, shall be submitted to the Court along with the observations of the Executive Council.