Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Tamilnadu - Subsection Section 7(4) in Tamil Nadu Lifts Rules, 1997 (4)The maintenance of the Lift shall be done by a manufacturer of Lifts or Company of Electrical and Mechanical Engineers approved by the Inspector;
