Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 388] [Entire Act] State of Telangana - Subsection Section 388(c) in Greater Hyderabad Municipal Corporation Act, 1955 (c)to use any land or a portion thereof or permit the same to be used for building purposes, or
