Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Madras High Court

G. Alagar vs The Chief Secretary To Government on 10 December, 2024

Author: V.Bhavani Subbaroyan

Bench: V.Bhavani Subbaroyan

                                                                         W.P.No.7788 of 2023

                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                               DATED: 10.12.2024

                                                    CORAM:

                     THE HONOURABLE MRS. JUSTICE V.BHAVANI SUBBAROYAN

                                              W.P.No.7788 of 2023

                     G. Alagar                                        ...Petitioner
                                                       Vs.

                     1. The Chief Secretary to Government,
                     Government of Puducherry,
                     Chief Secretariat,
                     Puducherry-01.

                     2. The Secretary to the Lietuenant-Governor,
                     Raj Nivas, Puducherry – 01.

                     3. The Secretary to the Government(Education)
                     Government of Puducherry, Puducherry – 01

                     4. The Director,
                     Directorate of Higher and Technical Education,
                     Pipmate complex, Lawspet Road,
                     Puducherry-8

                     5. The Vice-Chancellor,
                     Puducherry Technological University,
                     Pillaichavadi, Puducherry – 605 014.

                     6. Dr.Sankaranaya Swamy

                     7. G. Sivaradje.                                    ...Respondents


                     1/6
https://www.mhc.tn.gov.in/judis
                                                                                     W.P.No.7788 of 2023

                     PRAYER: Writ Petition filed under Article 226 of the Constitution of
                     India to issue a Writ of Quo-Warranto against the 7th respondent calling
                     upon him to show to the satisfaction of this Court on what legal authority
                     he was appointed as Registrar at Puducherry Technological University
                     and how he continuous to hold the post and pass orders.
                                  For Petitioner         : Mr.V. Jai Hari Sudhan
                                  For Respondents 1 &2   : Mr.A. Tamil Vannan,
                                                           Additional Government Pleader
                                  For Respondents 3 to 5 : Mr.R.Syed Mustafa,
                                                           Special Government Pleader
                                  For Respondent-6       : Notice not ready
                                  For Respondent-7       : Mr.R.Udhaya Kumar

                                                            ORDER

This Writ Petition has been filed to issue a Writ of Quo-Warranto against the 7th respondent calling upon him to show to the satisfaction of this Court on what legal authority he was appointed as Registrar at Puducherry Technological University and how he continuous to hold the post and pass orders.

2. The facts of the case is that the 7th respondent was appointed as Registrar of Pondicherry Engineering College on 02.01.2019 by violating the norms and rules of the UGSC. It is pertinent to note that the post of Registrar has to be filled by an open call for, but the 7th respondent has 2/6 https://www.mhc.tn.gov.in/judis W.P.No.7788 of 2023 used his personal connections to attain the post of Registrar by violating all the Government norms and therefore, he was removed from the above post by the competent authority. Thereafter, the 4th respondent has issued notification in No.1385/DHTE/Estt.E5/2020 for recruitment of Registrar for this Technological University. The sum and substance of the case is that the said notification was issued without following the UGC norms and only to absorb the 7th respondent as Registrar. One person by name Dr.K.Vivekanandan, Principal of Pondicherry Engineering College applied for the said post and he is the eligible person to hold the post of Registrar. However, his application was rejected. Hence, the petitioner has come up with this petition.

3. Today, when the matter came up for hearing, the Special Government Pleader appearing for the 5th respondent produced a letter in No.PTU/Estt.NT/E4/R.Order/2024 dated 05.12.2024 wherein it was stated that the 7th respondent who is on deputation is relieved from his duties from the post of Registrar with effect from the afternoon of 06.12.2024 on completion of his tenure of three years of appointment. He is instructed to hand over the files/ documents/records/email login 3/6 https://www.mhc.tn.gov.in/judis W.P.No.7788 of 2023 credentials of the office of the Registrar to Prof.K.Vivekanandan, director ( Academics & Educational Innovation) before 5 pm of 06.12.2024.

4. In view of the above submission made by the Special Government Pleader and the letter of the 5th respondent in No.PTU/Estt.NT/E4/R.Order/2024 dated 05.12.2024, the prayer sought for by the petitioner has became infructuous. Hence, this Writ Petition is dismissed as infructuous. No costs.

10.12.2024 Index:Yes/No Speaking order/Non-speaking order smn 4/6 https://www.mhc.tn.gov.in/judis W.P.No.7788 of 2023 To:

1. The Chief Secretary to Government, Government of Puducherry, Chief Secretariat, Puducherry-01.
2. The Secretary to the Lietuenant-Governor, Raj Nivas, Puducherry – 01
3. The Secretary to the Government(Education) Government of Puducherry, Puducherry – 01
4. The Director, Directorate of Higher and Technical Education, Pipmate complex, Lawspet Road, Puducherry-8
5. The Vice-Chancellor, Puducherry Technological University, Pillaichavadi, Puducherry – 605 014.
5/6

https://www.mhc.tn.gov.in/judis W.P.No.7788 of 2023 V.BHAVANI SUBBAROYAN,J.

smn W.P.No.7788 of 2023 10.12.2024.

6/6 https://www.mhc.tn.gov.in/judis