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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

NCT Delhi - Subsection

Section 2(1)(r) in The Delhi Metro Railway (Operation And Maintenance) Act, 2002

(r)"rolling stock" includes locomotives, engines, carriages (whether powered or not), wagons, trolleys and vehicles of all kinds moving or intended to move on rails; and