Section 31(7) in The Gujarat Secondary and Higher Secondary Education Act, 1972
(7)When the register is prepared in accordance with the foregoing provisions, the Board shall publish in the Official Gazette and in such newspapers as the Board may select, a notice stating that the register containing the names of secondary schools [and higher secondary schools] [These words inserted by Gujarat 14 of 2002, dated 6th April, 2002.] entered thereunder upto the date specified in the notice has been prepared.
