Orissa High Court
Mahesh @ Maheswar Mallick vs State Of Odisha .... Opposite Party on 30 July, 2021
Author: D.Dash
Bench: D.Dash
IN THE HIGH COURT OF ORISSA AT CUTTACK
BLAPL No.482 of 2020
Mahesh @ Maheswar Mallick .... Petitioner
Mr.Amulya Ratna panda, Advocate
-versus-
State of Odisha .... Opposite Party
Mr. Karunakar Nayak, ASC
CORAM:
MR. JUSTICE D.DASH
ORDER
30.07.2021 Order No.
03. 1. This matter is taken up by video conferencing mode.
2. None appears on behalf of the Petitioner when the matter is called.
3. List this matter after three weeks.
(D. Dash) Judge H