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Delhi High Court - Orders

Commissioner Cgst Division, Delhi ... vs Delhi Duty Free Service Pvt. Ltd on 16 September, 2025

Author: Prathiba M. Singh

Bench: Prathiba M. Singh

                          $~42
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +    SERTA 8/2022, CM APPL. 21832/2022, CM APPL. 18601/2023 &
                               CM APPL. 25852/2023

                                    COMMISSIONER CGST DIVISION, DELHI SOUTH
                                    COMMISSIONERATE                                  .....Appellant
                                                   Through: Mr. R. Ramachandran, SSC with Mr.
                                                            Prateek Dhir, Adv.
                                                   versus
                                    DELHI DUTY FREE SERVICE PVT. LTD.           .....Respondent
                                                   Through: Mr. Sparsh Bhargava, Mrs. Ishita
                                                            Farsaiya, Ms. Vanshika Taneja, Advs.
                                    CORAM:
                                    JUSTICE PRATHIBA M. SINGH
                                    JUSTICE SHAIL JAIN
                                             ORDER

% 16.09.2025

1. This hearing has been done through hybrid mode.

2. Mr. R. Ramachandran, ld. SSC for the Petitioner submits that Civil Appeal 2753/2023 titled Commissioner of CGST and Central Excise Mumbai East vs. Flemingo Travel Retail Ltd., wherein the Supreme Court is considering issues covering the present case, is tentatively listed before the Supreme Court tomorrow for hearing.

3. Accordingly, adjournment is sought in this matter.

4. List on 24th December, 2025.

PRATHIBA M. SINGH, J.

SHAIL JAIN, J.

SEPTEMBER 16, 2025/kp/msh This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 22/09/2025 at 21:44:13