Delhi High Court - Orders
Commissioner Cgst Division, Delhi ... vs Delhi Duty Free Service Pvt. Ltd on 16 September, 2025
Author: Prathiba M. Singh
Bench: Prathiba M. Singh
$~42
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ SERTA 8/2022, CM APPL. 21832/2022, CM APPL. 18601/2023 &
CM APPL. 25852/2023
COMMISSIONER CGST DIVISION, DELHI SOUTH
COMMISSIONERATE .....Appellant
Through: Mr. R. Ramachandran, SSC with Mr.
Prateek Dhir, Adv.
versus
DELHI DUTY FREE SERVICE PVT. LTD. .....Respondent
Through: Mr. Sparsh Bhargava, Mrs. Ishita
Farsaiya, Ms. Vanshika Taneja, Advs.
CORAM:
JUSTICE PRATHIBA M. SINGH
JUSTICE SHAIL JAIN
ORDER
% 16.09.2025
1. This hearing has been done through hybrid mode.
2. Mr. R. Ramachandran, ld. SSC for the Petitioner submits that Civil Appeal 2753/2023 titled Commissioner of CGST and Central Excise Mumbai East vs. Flemingo Travel Retail Ltd., wherein the Supreme Court is considering issues covering the present case, is tentatively listed before the Supreme Court tomorrow for hearing.
3. Accordingly, adjournment is sought in this matter.
4. List on 24th December, 2025.
PRATHIBA M. SINGH, J.
SHAIL JAIN, J.
SEPTEMBER 16, 2025/kp/msh This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 22/09/2025 at 21:44:13