Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 218] [Entire Act] State of Telangana - Subsection Section 218(2) in Greater Hyderabad Municipal Corporation Act, 1955 (2)Such public notice shall be published in the *Telangana Gazette and in the local daily newspapers, and also by posting placards in conspicuous places throughout the ward.
