Madhya Pradesh High Court
C U Roy vs The State Of Madhya Pradesh on 7 July, 2022
Author: Maninder S Bhatti
Bench: Maninder S Bhatti
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 12289 of 2020 (C U ROY Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 07-07-2022 Parties through their counsel.
Learned counsel for the petitioner prays for a short adjournment to argue the matter.
Prayer is allowed.
List in the next week along with W.P.No.18105/2020.
(MANINDER S BHATTI) JUDGE sp Signature Not Verified SAN Digitally signed by SAVITRI PATEL Date: 2022.07.08 18:04:25 IST