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Madhya Pradesh High Court

C U Roy vs The State Of Madhya Pradesh on 7 July, 2022

Author: Maninder S Bhatti

Bench: Maninder S Bhatti

1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 12289 of 2020 (C U ROY Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 07-07-2022 Parties through their counsel.

Learned counsel for the petitioner prays for a short adjournment to argue the matter.

Prayer is allowed.

List in the next week along with W.P.No.18105/2020.

(MANINDER S BHATTI) JUDGE sp Signature Not Verified SAN Digitally signed by SAVITRI PATEL Date: 2022.07.08 18:04:25 IST