Madhya Pradesh High Court
Ganesh Kumar Sharma vs The State Of Madhya Pradesh on 14 September, 2015
WP-7170-2014 (GANESH KUMAR SHARMA Vs THE STA TE 0F MADHYA PRADESH) 14-09-20
15 Parties through their counsel. Shri S.K. Jain undertakes to file response to |.A.No.6066/15 within two weeks.
List thereafter. (SUJOY PAUL) JUDGE