Lok Sabha Debates
Introduction Of The Public Premises (Eviction Of Unauthorised Occupants) ... on 27 July, 2001
15.35 hrs. Title: Introduction of the Public Premises (Eviction of Unauthorised Occupants) Amendments Bill, 2000 (Amendment of section 2). SHRI RAMDAS ATHAWALE (PANDHARPUR): Sir, I beg to move for leave to introduce a Bill further to amend the Public Premises (Eviction of Unauthorised Occupants) Act, 1971. MR. CHAIRMAN : The question is:
"That leave be granted to introduce a Bill further to amend the Public Premises (Eviction of Unauthorised Occupants) Act, 1971. " The motion was adopted.
SHRI RAMDAS ATHAWALE : I introduce the Bill.
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