Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Bombay Presidency - Section Section 7 in The Bombay Nursing Council (Reconstitution and Reorganisation) Order, 1960. 7. Provision relating to employees. - All officers and servants of the existing Council shall continue to be the officers and servants of the existing Council as reorganised.
