Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7(3)] [Section 7] [Entire Act] State of Gujarat - Subsection Section 7(3)(i) in First Statutes of Team Lease Skills University (i)The Provost shall be the principal executive and academic officer of the University and shall exercise general superintendence and control over the affairs of the University;