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Bombay High Court

Shri. Pradip Ramchandra Panaskar vs Shri. Sudhir Ramchandra Dhane on 12 June, 2023

Author: Madhav

Bench: Madhav

                                                                             Board Sr.No.:-49

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

         INTERIM APPLICATION NO. 7878 OF 2023
                          In
        SECOND APPEAL STAMP NO. 10420 OF 2023

 Shri. Pradip Ramchandra Panaskar                     ....PETITIONER
              V/S
 Shri. Sudhir Ramchandra Dhane                      ....RESPONDENT

WITH INTERIM APPLICATION NO. 7879 OF 2023 In Second Appeal STAMP NO. 10420 OF 2023 Shri. Pradip Ramchandra Panaskar ....PETITIONER V/S Shri. Sudhir Ramchandra Dhane ....RESPONDENT Mr. Avinash Fatangare i/by Ms. Archana S. Shelar for Applicant.

Mr. Mohit Dalvi i/by Mr. Shailesh Chavan for Respondent.

CORAM : HON'BLE SHRI JUSTICE MADHAV J.

                               JAMDAR J
        DATE :                 12th June, 2023




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  P.C. :

At the request of the learned Counsel for the Appellant(s)/ Applicant(s) / Petitioner(s) / Respondent No. stand over to 03/07/2023. Ad-interim order, if any, to continue till then.

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