Bombay High Court
Shri. Pradip Ramchandra Panaskar vs Shri. Sudhir Ramchandra Dhane on 12 June, 2023
Author: Madhav
Bench: Madhav
Board Sr.No.:-49
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
INTERIM APPLICATION NO. 7878 OF 2023
In
SECOND APPEAL STAMP NO. 10420 OF 2023
Shri. Pradip Ramchandra Panaskar ....PETITIONER
V/S
Shri. Sudhir Ramchandra Dhane ....RESPONDENT
WITH INTERIM APPLICATION NO. 7879 OF 2023 In Second Appeal STAMP NO. 10420 OF 2023 Shri. Pradip Ramchandra Panaskar ....PETITIONER V/S Shri. Sudhir Ramchandra Dhane ....RESPONDENT Mr. Avinash Fatangare i/by Ms. Archana S. Shelar for Applicant.
Mr. Mohit Dalvi i/by Mr. Shailesh Chavan for Respondent.
CORAM : HON'BLE SHRI JUSTICE MADHAV J.
JAMDAR J
DATE : 12th June, 2023
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P.C. :
At the request of the learned Counsel for the Appellant(s)/ Applicant(s) / Petitioner(s) / Respondent No. stand over to 03/07/2023. Ad-interim order, if any, to continue till then.
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