Section 9(1)(e) in The Goa, Daman and Diu Buildings (Lease, Rent and Eviction) Control Rules, 1969

[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

Daman and Diu - Subsection

Section 9(1)(e) in The Goa, Daman and Diu Buildings (Lease, Rent and Eviction) Control Rules, 1969

(e)A list of the applicant's documents, if any or his witnesses or whether such witnesses are to be summoned or whether the applicant will produce them on the date of the hearing.

Legal Document View

Unlock Advanced Research with PRISMAI

Daman and Diu - Subsection

Section 9(1)(e) in The Goa, Daman and Diu Buildings (Lease, Rent and Eviction) Control Rules, 1969