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State of Tamilnadu - Section

Section 26 in The Tirunelveli City Municipal Corporation-Water Supply Bye-Laws

26.

Under orders from the Corporation Commissioner, temporary water connection can be given to the buildings for marriage and other functions. For such extensions of water supply, a sum of Rs. 100/- per day or a portion of a day will be collected. In addition to that, Rs. 250 will be collected for connection from the main pipe line. Another Rs. 250 will be collected for disconnection of the supply. Such an extension will have a 15 mm neat pipe of two meters length. Such water connection will be temporary and for these temporary extensions, the applicant should provide the necessary materials and other implements at their own cost. If additional pipes are required, a sum of Rs. 50 for a day or part thereof for every additional pipe, fitting will be collected. Such temporary connection shall not exceed 5 days at a given time.