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[Cites 0, Cited by 0] [Section 7(5)] [Section 7] [Entire Act]

State of Telangana - Subsection

Section 7(5)(a) in Telangana State Sand Mining Rules, 2015

(a)[ Shall dispose the de-casted sand from the pattaland and dispatch alongwith transit form in Form-S3 issued by the Asst. Director of Mines & Geology concerned duly indicating the quantity, destination, date and time. Every vehicle carrying sand de-cast from pattaland shall carry Form-S3 at all times from source to end consumption point. [Substituted Notification No. G.O.MS.NO. 15, dated 19.2.2015 (w.e.f. 8.1.2015).]