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State of Rajasthan - Section

Section 42 in The Rajasthan Maharana Pratap University of Agriculture and Technology, Udaipur Act, 2000

42. Annual Report.

- The annual report of the University shall be prepared by the Registrar (or any other officer, if assigned) under the direction of the Vice-Chancellor normally within six months from the close of the Financial Year and circulated to the members of the Board one month before the meeting at which it is to be considered. The Board shall after consideration of the annual report forward a copy thereof with comments to the Government. A copy of the said report shall be laid on the table of the House of the State Legislature.