Section 27(1) in Gujarat State Disaster Management Act, 2003
(1)Where an area is declared under clause (a) of sub-section (2) of Section 32 as an affected area, the members of-(a)police force,(b)gram rakshak dal,(c)home guards,(d)civil defence, and(e)fire servicesshall perform the following functions under the supervision of the Commissioner and the collector, namely:-(i)giving of warning;(ii)carrying out search and rescue operations; and(iii)carrying relief and rehabilitation operations.
