Section 1 in Punjab Privately Managed Recognised Schools Employees (Security of Service) Act, 1979
1. Throughout the Punjab Privately Managed Recognised Schools Employees (Security of Service) Act, 1979 (Punjab Act 18 of 1979) hereinafter referred to as the Act, for the words "State Government" wherever they occur, the words "the Administrator of the Union territory of Chandigarh" shall be substituted.
