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Union of India - Section

Section 14 in The Electricity (Supply) Act, 1948

14. Meetings of the Board .-(1) The Board shall hold ordinary meetings at such intervals as may be provided in the regulations; and a meeting may be convened by the Chairman at any other time for the transaction of urgent business.

(2)The number of members necessary to constitute a quorum at a meeting shall be such as may be provided in the regulations.