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[Cites 0, Cited by 0] [Section 261] [Entire Act]

State of Rajasthan - Subsection

Section 261(xi) in Rajasthan Land Revenue (Land Records) Rules, 1957

(xi)The production of rice should be given in terms of cleaned rice (not paddy) of Sugarcane in terms of ground nut in terms of nuts in shell, cotton in terms of cotton lint-in bales of 180 kilograms each, Mesta (Ambari) in terms of bales of 180 kilograms each. Ginger, Chillies, and Turmeric in terms of their respective dried produce.