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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Meghalaya - Subsection

Section 2(1)(c) in The Meghalaya Air (Prevention and Control of Pollution) Rules, 1988

(c)"Board" means the Meghalaya State Pollution Control Board constituted under Section 4 of the Water (Prevention and Control of Pollution) Act, 1974 (Central Act 6 of 1974);