Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 124 in The U.P. Factories Rules, 1950 124. All registers, records required to be maintained under the Act and these rules shall be produced on demand by an Inspector or Certifying Surgeon.Records of Inspection(Section 112)
