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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Goa - Subsection

Section 21(a) in Goa Computerised Network Lottery Rules, 2003

(a)the right of live broadcasting or disposal of the right to broadcast (whether on radio or television or any such visual or other audio transmissions) any matter in connection with the Computerised network lottery of the Government;