Gujarat High Court
Astral Steritech Private Limited vs Gujarat Industrial Development ... on 14 November, 2025
NEUTRAL CITATION
C/SCA/11710/2025 ORDER DATED: 14/11/2025
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IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/SPECIAL CIVIL APPLICATION NO. 11710 of 2025
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ASTRAL STERITECH PRIVATE LIMITED
Versus
GUJARAT INDUSTRIAL DEVELOPMENT CORPORATION & ANR.
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Appearance:
MR ARPIT A KAPADIA(3974) for the Petitioner(s) No. 1
MR AMAN MIR(10881) for the Respondent(s) No. 1,2
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CORAM:HONOURABLE MR. JUSTICE ANIRUDDHA P. MAYEE
Date : 14/11/2025
ORAL ORDER
After some submissions, learned Senior Advocate Mr.R.R.Marshall, upon instructions, submits that he may be permitted to withdraw the present petition.
Permission is granted. The present petition is dismissed as withdrawn.
Sd/-
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