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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Himachal Pradesh - Subsection

Section 6(p) in Municipal Council Una Door-to-Door Garbage Collection and Disposal Bye-laws, 2018

(p)No person should dispose dead animal or any such material in open space, road side, Community Park or any other place which can spread pollution and health issues, doing such activity will be treated as illegal and punishable as per the rules.