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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 28(6) in The Police Enhanced Penalties Ordinance, 2005

(6)Provisions under sub-sections (3) to (9) of section 27 shall mutatis mutandis apply in relation to registration certificate to be granted or granted under this section as those apply to registration under section 27.