Section 7(ii) in The Goa, Daman and Diu Administration of Evacuee Property Rules, 1965
(ii)Every Police Officer to whom a warrant of eviction or seizure is sent for execution shall submit a weekly report to the Senior Superintendent of Police having jurisdiction and a copy thereof to the Custodian giving details of number of warrants entrusted to, as well as executed by him together with such other particulars as may be necessary.
