Section 245HA(1)(d) in The Income Tax Act, 1961

[Cites 0, Cited by 0] [Section 245HA(1)] [Section 245HA] [Entire Act]

Union of India - Subsection

Section 245HA(1)(d) in The Income Tax Act, 1961

(d)in respect of an application referred to in clause (iv), on the date on which the time or period specified in sub-section (4-A) of section 245-D expires.

Legal Document View

Unlock Advanced Research with PRISMAI

Union of India - Subsection

Section 245HA(1)(d) in The Income Tax Act, 1961