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[Cites 0, Cited by 1] [Section 19] [Entire Act]

State of Kerala - Subsection

Section 19(3) in Travancore-Cochin Literary, Scientific and Charitable Societies Registration Act, 1955

(3)The State Government may, for the efficient and better management of the society, review the report submitted under sub-section (1) and pass such orders as they deem fit other than those referred to in clauses (a) to (c) of sub-section (1) of section 25.