Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27] [Entire Act] State of Tamilnadu - Subsection Section 27(ii) in The Tamil Nadu Bhoodan Yagna Rules, 1959 (ii)The land/ Land(s) is/ are free from encumbrances and belong to me/us exclusively/ jointly with;
