Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 458] [Entire Act] State of Maharashtra - Subsection Section 458(40) in The Maharashtra Municipal Corporations Act, 1949 (40)regulating and prohibiting the stocking of inflammable materials and of the lighting of fires in any specified portion of the City;
