Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 72] [Entire Act]

State of Telangana - Subsection

Section 72(1) in Telangana Excise Act, 1968

(1)The Government, may, by notification [xxx] [Omitted by Act No.27 of 1981.], make rules for carrying out all or any of the purposes of this Act.