Section 11 in Tamil Nadu Money-Lenders Rules, 1959
11. Language in which records, etc., should be maintained.
(1)All records or entries made in the books, accounts and documents referred to in sub-section (1) of section 9 shall be either in Tamil or in English or in both:Provided that where the majority of the persons in any area speak a language other than Tamil, the records shall be maintained in English or in the language spoken by the majority of such persons.(2)Nothing contained in these rules shall prevent the money-lender from maintaining the accounts of a particular debtor in any language which the debtor may understand and read.
