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[Cites 0, Cited by 0] [Section 23(5)] [Section 23] [Entire Act]

State of Uttar Pradesh - Subsection

Section 23(5)(a) in U.P. Juvenile Justice (Care and Protection of Children) Rules, 2004

(a)a respectable, well educated citizen with the background of special knowledge of social work, child psychology, education, sociology or home science; or