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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 4(1) in Jammu and Kashmir Nursing Homes and Clinical Establishments (Registration and Licensing) Act, 1963

(1)Every person intending to open, keep or carry on a nursing home or clinical establishment shall make an application for registration in respect of the nursing home or the clinical establishment and for the grant of a license therefor to the supervising authority.