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[Cites 0, Cited by 0] [Section 2] [Entire Act]

NCT Delhi - Subsection

Section 2(r) in THE DELHI INDUSTRIAL DEVELOPMENT, OPERATION AND MAINTENANCE ACT, 2010

(r)“premises” means any land or building or part of a building and includes­
(i)the garden, grounds and out-houses, if any, appertaining to such building or part of a building; and
(ii)any fitting affixed to such building or part of a building for the more beneficial enjoyment thereof;