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[Cites 0, Cited by 0] [Section 92] [Entire Act]

Union of India - Subsection

Section 92(11) in The Coal Mines Regulations, 2017

(11)Where any person is allowed to work or pass while the haulage is in motion, manholes for refuge shall be provided at intervals of not more than ten metres:Provided that where the gradient is less than one in six, such manholes may be provided at intervals of not more than twenty metres.