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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Andhra Pradesh - Subsection

Section 8(v) in Andhra Pradesh Colleges of Physical Education Admissions through Common Entrance Test Rules 2003

(v)Acknowledgement should be issued to the applicants by the management duly verifying whether the candidate has submitted all the certificates required along with the application and if any Certificate is not enclosed the candidate should be advised to submit the application along with the required Certificate, which is not enclosed. In respect of the applications submitted along with all the required Certificates acknowledgement should be given on the spot at the time of submission instead of sending by post.