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[Cites 0, Cited by 4] [Section 61(2)] [Section 61] [Entire Act]

Union of India - Subsection

Section 61(2)(e) in The Petroleum And Natural Gas Regulatory Board Act, 2006

(e)regulating open access to and transportation rate for the common carrier or contract carrier or city or local natural gas distribution network and other matters referred to in clause (e) of section 11;