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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Tamilnadu - Subsection

Section 22(6) in Tamil Nadu Farmers' Management of Irrigation Systems Election Rules, 2003

(6)Immediately before commencement of the poll, the Presiding Officer shall demonstrate to the candidates and other persons present that the ballot box is empty and bears the labels referred to in sub-rule (5).